Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Odisha - Subsection Section 40(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (3)For every additional floor above two floors, the front, side and rear setbacks shall be increased by at least 0.5 metre.
