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[Cites 0, Cited by 0] [Section 107(8)] [Section 107] [Entire Act]

State of Tamilnadu - Subsection

Section 107(8)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)Where a decision, award or order is for payment of money, it shall also contain an order as to further interest, which shall be a percentage per annum from the date immediately following the date up to which interest was allowed and included in the decree amount.