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Union of India - Section

Section 1376 in The Indo-Tibetan Border Police Force Electronic Data Processing Cadre (Group 'C' Post) Recruitment Rules, 1999

1376.

G.S.R. 554 (E), dated, 27th July, 1999. - In exercise of the powers conferred by Cl. (b) of sub-section (2) of Sec. 156 of the Indo-Tibetan Border Police Force Act, 1992 (35 of 1992), and in supersession of the Indo-Tibetan Border Police (Electronic Data Processing Cadre) Recruitment Rules, 1981, the Indo-Tibetan Border Police Force, Sub-Inspector (Auditor) Recruitment Rules, 1988, except as respects things done or omitted to be done before such supersession, the Central Government hereby makes the following rules regulating the method of recruitment to Group 'C' posts in the Electronic Data Processing Cadre in the Indo-Tibetan Border Police Force, namely :