Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act] State of Assam - Subsection Section 83(2)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (a)residential layouts, areas admeasuring 4,000 sq.m. or more;