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[Cites 0, Cited by 0] [Section 55(12)] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(12)(b) in Bihar Factories Rules, 1950

(b)Enclosed hot air dryer. - (i) All open nips of the top squeezing rollers shall be guarded by nip guard conforming to the requirements in clause 7(b).