Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(3) in Biju Patnaik University of Technology Act, 2002

(3)The Regulations shall come into force on the date of their publication in the Gazette or on such other date as the Board may direct.