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State of Tamilnadu - Section

Section 4 in The Statues and Regulations for Affiliation of Anna University

4. Powers to grant or withdraw affiliation.

- 4.1 Definition of terms. - "academic programme" means any course of study offered by a college in engineering, technology and allied sciences for admission to the examinations for degrees, diplomas and other academic distinctions of the University.
4.2Grant of affiliation to colleges. - The University shall have the power to affiliate any academic programme in any college within the University area, for admission to the examinations for degrees, diplomas and other academic distinctions of the University.
4.3Suspension or withdrawal of affiliation. - The University shall have the power at any time after adopting the set of procedures, to suspend or withdraw the affiliation granted to an academic programme.