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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(vii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(vii)to keep a vigilant control over expenditure and report progress of work to the Executive Engineer every month and also to report such progress to the higher authorities, if so desired;