Section 22 in The Orissa Panchayat Samiti Election Rules, 1991
22. Exhibition of list of candidates.
(1)One hour before the commencement of the poll a copy of the list of contesting candidates together with a description of the symbol assigned to each in Form No. 9 shall be exhibited prominently to the public at the polling station.(2)A notice specifying the area of the polling station and the date and time of poll shall also be exhibited.
