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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(1)(c) in Sardar Patel University Act, 1955

(c)that the buildings in which the college is to be located are suitable, and that provisions will be made, in conformity with the Ordinances, for the residence in the college hostel or in lodgings approved by the college, of students not residing with their parents or guardians, and for the supervision and welfare of students;