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Bombay High Court

M/S. Irb Infrastructure Developers ... vs Mr. Vasantrai Harilal Gohil And Ors on 23 February, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                                       Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 187 OF 2021

 Vasantrai Harilal Gohil And Anr.               ....APPELLANT
               V/S
 Irb Infrastructure Developers Ltd. And Ors. ....RESPONDENT

WITH FIRST APPEAL NO. 1369 OF 2019 M/s. Irb Infrastructure Developers Ltd. And Ors.....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 103 OF 2020 Irb Surat Dahisar Tollway Ltd. Formerly Known....APPELLANT As Irb Surat Dahisar Tollway Pvt. Ltd.

V/S Shri. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 148 OF 2020 Mr. Ganesh Nana Sakpal And Ors. ....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT Ms. Gular Mistry a/w Raj Adhia, Shruti Shirke i/b TRD Associates for Appellants, Page 1/2 ::: Uploaded on - 23/02/2024 ::: Downloaded on - 08/03/2024 05:06:14 ::: Mr. Pariket Shah for Appellant in FA/148/2020, Mr. Piyush Raheja a/w Mr. Sahil Gandhi a/w Dimple Vora i/b M/s. Makrand Gandhi & Co for Appellants in FA/187/2021 & Respondent No.1 & 2 in other FAs CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 23rd February, 2024 P.C. :

S. O. to 08/03/2024 ( at 4.00 pm).
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 23/02/2024 ::: Downloaded on - 08/03/2024 05:06:14 :::