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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in The Rajasthan Municipalities (Octroi) Rules, 1962

(2)The Board shall also appoint an Octroi Superintendent for supervising, controlling and enforcing the levy, assessment and collection of octroi under and in accordance with these rules.[Provided that in the case of contract, it will not be necessary to appoint such staff. Terms of supervision and inspection would be included in the contract.] [Added by 20-10-1994.]