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State of Rajasthan - Section

Section 4 in The Rajasthan Municipalities (Octroi) Rules, 1962

4. Appointment of Inspecting Staff.

(1)Every Board may appoint such number of persons as it may consider necessary to be Octroi Moharrirs or Asst. Inspectors or Inspectors enforcing the rules and for ensuring that the payment of octroi is not evaded.
(2)The Board shall also appoint an Octroi Superintendent for supervising, controlling and enforcing the levy, assessment and collection of octroi under and in accordance with these rules.[Provided that in the case of contract, it will not be necessary to appoint such staff. Terms of supervision and inspection would be included in the contract.] [Added by 20-10-1994.]