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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(a) in General Conditions of Tariff and Schedules of Tariff

(a)Where an induction furnace is fed from an independent transformer with un-standard village rating i.e. 11000/570 volts etc. the capacity of the feeding transformer be taken as connected load.