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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3)(r) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(r)
(i)to assist the Director of Extension Services on development of plans and budgets for extension work in the institutions under him;
(ii)to assist the extension services on the development of informational materials; and
(iii)to direct the extension education work done by the College staff;