Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Kerala - Subsection Section 1(3) in Kerala Factories Rules, 1957 (3)These rules except rules 29 to 33, 81, 88, 91 to 102 and 122 shall come into force at once and rules 29 to 33, 81, 88, 91 to 102 and 122 shall come into force on such days as are specified therein
