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[Cites 0, Cited by 0] [Section 126] [Entire Act]

State of Maharashtra - Subsection

Section 126(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)The University may at any of its constituent colleges, affiliated colleges, constituent institutions or recognised institutions provide lectures and instruction for field workers, farmers and other persons not enrolled as regular students of the University as shall be determined by the Executive Council by a resolution in this behalf in consultation with Academic Council in accordance with the provisions of clause (vi) of section 6 and as per directions under sections 7 and 12.