Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 555] [Entire Act]

State of Madhya Pradesh - Subsection

Section 555(h) in M.P. Civil Court Rules, 1961

(h)to check the daily account maintained by the process-writers at the headquarters and at out-stations from time to time.