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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4)(a) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(a)appointment by either method of recruitment or on initial constitution of service in accordance with the Rules made under the proviso to Art. 309 of the Constitution of India.