Section 41(1)(c) in The Bihar Municipal Election Rules, 2007

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Bihar - Subsection

Section 41(1)(c) in The Bihar Municipal Election Rules, 2007

(c)The last date for the withdrawal of candidature, which shall be the third day after the date of scrutiny or the third day after the last date of scrutiny of nomination, as the case may be; and

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State of Bihar - Subsection

Section 41(1)(c) in The Bihar Municipal Election Rules, 2007