Madhya Pradesh High Court
Shubhalay Villa vs Mr. Jitesh Parwani on 18 August, 2022
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 3381 of 2021 (SHUBHALAY VILLA AND OTHERS Vs MR. JITESH PARWANI AND OTHERS) Dated : 18-08-2022 List along with M.P. No.4187 of 2019.
(PRAKASH CHANDRA GUPTA) JUDGE DevS Signature Not Verified SAN Digitally signed by DEVESH K SHRIVASTAVA Date: 2022.08.18 18:00:39 IST