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Union of India - Section

Section 55 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

55. BSF funerals

.-The Border Security Force funerals shall be accorded on the death of serving members of the Forces as under: -
(a)While on duty irrespective of the place and circumstances of death.
(b)While not on duty, only in the event of death occurring in a Station where troops are available and subject to the discretion of local Border Security Force Commander.