Himachal Pradesh High Court
Unknown vs Jaswant Singh V. Hrtc on 8 December, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
CWPOA No. 1403 of 2020 08.12.2022 Present: Mr. Narinder Sharma, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for respondents No. 1 and 2.
Mr. V.D. Khidtta, Advocate, for the respondents No. 4 to 9.
Mr. Manohar Lal Sharma, Advocate, for respondent No.14.
Learned counsel for the respondent-corporation prays for and is granted two weeks' time to file affidavit, failing which Managing Director, HRTC, shall remain present in the Court. List on 22.12.2022.
December 08, 2022 (Sandeep Sharma),
manjit Judge
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