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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2) in International Institute of Information Technology (IIIT) University Act, 2013

(2)The members of the Buildings and Works Committee, other than the senior most officer responsible for managing the estate of the Institute and the ex-officio members, shall hold office for a term of three years from the date of their nomination.