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[Section 54]
[Entire Act]
State of Rajasthan - Subsection
Section 54(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
| REC =| 100{Ppx (Qp)n+ Psx (Qs)n}(100-(AUXn) )| (Rs./kWh) |
| Where, | Pp | = | Price of primary fuel namely coal or lignite orgas or liquid fuel and lime stone, if applicable, in Rs/kg orRs/cum or Rs./litre, as the case may be. |
| (Qp)n | Quantity of primary fuel required for generationof one kWh of electricity at generator terminals in kg or litreor cum, as the case may be, and shall be computed on the basis ofnormative GrossStation Heat Rate (less heat contributed bysecondary fuel oil for coal/lignite based generating stations)and gross calorific value of coal/lignite or gas or liquid fuelas fired. | ||
| Ps | = | Price of Secondary fuel oil in Rs./ml, | |
| (Qs)n | = | Normative Quantity of Secondary fuel oil inml/kWh as per Regulation 46 (5), as the case may be, and | |
| AUXn | = | Normative Auxiliary Energy Consumption as % ofgross generation as per Regulation 46 (6), as the case may be. |