Madhya Pradesh High Court
Daulat Parwani vs The State Of Madhya Pradesh on 5 March, 2026
1 MCRC-4936-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 4936 of 2024 (DAULAT PARWANI Vs THE STATE OF MADHYA PRADESH ) Dated : 05-03-2026 List the matter along with M.Cr.C. No.37461/2023.
(B. P. SHARMA) JUDGE R Signature Not Verified Signed by: ROSHNI SINGH Signing time: 07-03-2026 13:35:28