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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(3)Heads of all affiliated institutions shall send to the Registrar by January 31st every year a list of candidates who have had attendance and who may be admitted to any of the aforesaid examinations of the Board.