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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(2)The procedure for the deposition of fees, delay fine, entry or deletion of the names from the rolls of the academic programmes of the Institute, and such other matter as may be decided by the Senate, shall be laid down in the Ordinances.