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[Cites 0, Cited by 0] [Section 933(2)] [Section 933] [Entire Act]

Bengal Presidency - Subsection

Section 933(2)(ii) in Police Regulations, Bengal , 1943

(ii)Instead of the Indian Police device, Deputy Superintendents will wear a provincial device, which shall be 2¼ inches in height, containing the letters "B.P." encircled by a wreath with Imperial crown above.