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Union of India - Section

Section 9 in The Apprenticeship Rules, 1992

9. Qualifications of persons placed in charge of the training of apprentices.

- A person placed in charge of the training of apprentices by the employer shall possess the qualifications specified in Schedule IV to these rules.The person so appointed shall be of the appropriate level commensurate with the number of seats located for apprenticeship training and size of the establishment.