Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Haryana - Subsection

Section 46(2) in The Haryana New Mandi Townships Building Rules, 1967

(2)Every building more than one storey high intended to be used and as a single family or two family residential building shall be provided with at leas tone staircase having a minimum clear width of 70 centimetres (23.559 inches).