Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(8) in The Punjab Wild Life Preservation Act, 1959 (8)"wild animal" includes the flesh or any part of the animal and "wild bird" includes the flesh of the bird or its eggs or egg shells;
