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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(3) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(3)The fees to be charged from the candidates applying for various posts in the Institute are as specified in the Schedule VII:Provided that any amendment to the said schedule shall be made by publication of notification in the Official Gazette, only with the prior approval of the Governing Body.