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State of Rajasthan - Section

Section 23 in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975

23.

The accounts of the fund will be audited once a year by the Examinee Loan Fund Audit. Besides it the committee will appoint a member or members of the Committee to examine the accounts once a year. The Director of Primary and Secondary Education, Rajasthan, may authorise to Departmental Audit Party to examine the accounts and to assist the members nominated by the Committee for the purpose of examination of accounts.