Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Chattisgarh - Subsection Section 6(1) in Chhattisgarh Rice Procurement (Levy) Order, 2007 (1)Miller and Dealers shall sell to the purchase officer levy rice according to the return submitted under clause 5 in quantity given in clause 3 and 4.
