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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(1) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(1)The Regional centres established by the University from time to time, in the manner laid down by the Statutes, shall be operated and maintained as its constituent unit, having University's compliment of facilities, faculty and staff.