Madhya Pradesh High Court
Smt Ramkanya Alias Lata vs Rakesh Nirmale on 4 July, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MA No. 2468 of 2020 (SMT RAMKANYA ALIAS LATA AND OTHERS Vs RAKESH NIRMALE AND OTHERS) Dated : 04-07-2023 Appellant through counsel.
As prayed a week's time is granted to the appellant to pay the process fee.
List the matter after a week.
(SUBODH ABHYANKAR) JUDGE das Signature Not Verified Signed by: REENA PARTHO SARKAR Signing time: 04-Jul-23 5:24:44 PM