Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(2) in Punjab Superior Judicial Service Rules, 2007 (2)The number of selection grade and super time scale posts are as given in the aforesaid appendix, as sanctioned by the Government from time to time.Part-V Miscellaneous
