Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(viii) in Madras Port Trust Employees' (Appointment, Promotion etc.) (Amendment) Regulations, 2005 (viii)MOST's Notification No. G.S.R. 495(E) dated the 29th June, 2001.
