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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(6) in The Rajasthan Veterinary Council Rules, 1988

(6)For the President or the State Council, if he is not a State Government official, an amount of Rs. 100/- shall be paid for each meeting of the State Council, and Rs. 50/- for other meetings.