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State of Maharashtra - Section

Section 78 in The Maharashtra Universities Act, 1994

78. Appointment and selection of principals of conducted colleges.

- The selection committee for selection of principals of conducted colleges or directors or heads of university institutions or post-graduate centres or sub-centres maintained by the university, shall consist of the following, namely:-
(a)the Vice-Chancellor - Chairman;
(b)one nominee of the Chancellor;
(c)two experts, nominated by the Management Council and one expert nominated by the Academic Council, who are not connected with the university.
(d)[ one member belonging to Scheduled Castes or Scheduled Tribes or Denotified Tribes (Vimukta Jatis)/Nomadic Tribes or Other Backward Classes, by rotation nominated by the Vice-Chancellor; [These clauses were added by Maharashtra 55 of 2000, section 46]
(e)Director, Higher Education or his nominee not below the rank of Joint Director;
(f)Director, Technical Education or his nominee not below the rank of Joint Director.]