Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(b) in The Orissa Private Ferries Rules, 1954 (b)During the heavy floods (above 18 ft.) the boats shall leave the bank at 9 a. m. and shall cease plying punctually by 5 p. m.
