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Himachal Pradesh High Court

Poonam Chandel & Ors. vs . State Of H.P. & Anr. on 19 October, 2022

Bench: Sabina, Sushil Kukreja

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Poonam Chandel & Ors. vs. State of H.P. & Anr.

CWP No. 1385 of 2022 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Davinder Chauhan Jaita, Advocate, for the petitioners.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.

Learned Additional Advocate General seeks more time to file compliance report.

As requested, list after four weeks.

( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 20/10/2022 20:03:47 :::CIS