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[Cites 0, Cited by 0] [Section 426] [Entire Act]

State of Jharkhand - Subsection

Section 426(iii) in Bihar Education Code, 1961

(iii)After showing the film, the teacher should organise following up activities on the subject of the film as well as on related aspects. A good film will suggest a variety of interesting activities and subjects for discussion, which could, be fully explained by the alert teacher.