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Delhi High Court - Orders

34 Neeraj Kumar vs Govt. Of Nct Of Delhi And Ors on 23 May, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~34 & 42 to 52
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 12489/2022
                                    34          NEERAJ KUMAR                                                               ..... Petitioner
                                                                                      Through:
                                                         versus
                                                GOVT. OF NCT OF DELHI AND ORS             ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                         (Services) with Ms. Tania Ahlawat,
                                                                         Mr. Nitesh Kumar Singh, Ms. Palak
                                                                         Rohmetra, Ms. Laavanya Kaushik
                                                                         and Ms. Aliza Alam, Advs.

                                    +           W.P.(C) 9617/2018
                                    42          LOKESH KUMAR AND ORS.                      ..... Petitioners
                                                                Through: Mr. Rajat Aneja and Mrs. Saahila
                                                                         Lamba, Advs. for petitioners
                                                         versus
                                                GOVT. OF NCT OF DELHI AND ORS.             ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                         (Services) with Ms. Tania Ahlawat,
                                                                         Mr. Nitesh Kumar Singh, Ms. Palak
                                                                         Rohmetra, Ms. Laavanya Kaushik
                                                                         and Ms. Aliza Alam, Advs.

                                    +           W.P.(C) 10914/2018
                                    43          GOVIND LAKRA AND ORS.                      ..... Petitioners
                                                                Through: Mr. Rajat Aneja and Mrs. Saahila
                                                                         Lamba, Advs. for petitioners
                                                         versus
                                                GOVT. OF NCT OF DELHI AND ORS.             ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                         (Services) with Ms. Tania Ahlawat,
                                                                         Mr. Nitesh Kumar Singh, Ms. Palak
                                                                         Rohmetra, Ms. Laavanya Kaushik
                                                                         and Ms. Aliza Alam, Advs.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:22:11
                                                                                                                Ms. Rashmi Chopra, Mr. Puneet
                                                                                                               Rathi, Mr. Sehr Chopra and Ms.
                                                                                                               Vatsala Chatur, Advs.

                                    +           W.P.(C) 13233/2018
                                    44          SUMIT KUMAR & ORS.                                                               ..... Petitioners
                                                            Through:                                           Mr. Rajat Aneja and Mrs. Saahila
                                                                                                               Lamba, Advs. for petitioners
                                                         versus
                                                GOVT OF NCT OF DELHI & ORS.               ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                         (Services) with Ms. Tania Ahlawat,
                                                                         Mr. Nitesh Kumar Singh, Ms. Palak
                                                                         Rohmetra, Ms. Laavanya Kaushik
                                                                         and Ms. Aliza Alam, Advs.

                                    +           W.P.(C) 13234/2018
                                    45          MANJEET & ORS.                                                                   ..... Petitioners
                                                             Through:                                          Mr. Rajat Aneja and Mrs. Saahila
                                                                                                               Lamba, Advs. for petitioners
                                                         versus
                                                GOVT OF NCT OF DELHI & ORS.               ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                         (Services) with Ms. Tania Ahlawat,
                                                                         Mr. Nitesh Kumar Singh, Ms. Palak
                                                                         Rohmetra, Ms. Laavanya Kaushik
                                                                         and Ms. Aliza Alam, Advs.

                                    +           W.P.(C) 13244/2018
                                    46          DEEPAK KUMAR & ORS.                                                              ..... Petitioners
                                                            Through:                                           Mr. Rajat Aneja and Mrs. Saahila
                                                                                                               Lamba, Advs. for petitioners
                                                         versus
                                                GOVT OF NCT OF DELHI & ORS.               ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                         (Services) with Ms. Tania Ahlawat,
                                                                         Mr. Nitesh Kumar Singh, Ms. Palak




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:22:11
                                                                                                                Rohmetra, Ms. Laavanya Kaushik
                                                                                                               and Ms. Aliza Alam, Advs.

                                    +           W.P.(C) 13256/2018
                                    47          PAWAN KUMAR                                                                      ..... Petitioner
                                                                                      Through:                 Mr. Rajat Aneja and Mrs. Saahila
                                                                                                               Lamba, Advs. for petitioners
                                                         versus
                                                GOVT OF NCT OF DELHI & ORS.               ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                         (Services) with Ms. Tania Ahlawat,
                                                                         Mr. Nitesh Kumar Singh, Ms. Palak
                                                                         Rohmetra, Ms. Laavanya Kaushik
                                                                         and Ms. Aliza Alam, Advs.

                                    +           W.P.(C) 911/2019
                                    48          HEMANT RANA AND ORS.                       ..... Petitioners
                                                                Through: Mr. Rajat Aneja and Mrs. Saahila
                                                                         Lamba, Advs. for petitioners
                                                         versus
                                                GOVT. OF NCT OF DELHI AND ORS.             ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                         (Services) with Ms. Tania Ahlawat,
                                                                         Mr. Nitesh Kumar Singh, Ms. Palak
                                                                         Rohmetra, Ms. Laavanya Kaushik
                                                                         and Ms. Aliza Alam, Advs.

                                    +           W.P.(C) 3876/2019
                                    49          RAJEEV KUMAR                                                                     ..... Petitioner
                                                                                      Through:                 Mr. Rajat Aneja and Mrs. Saahila
                                                                                                               Lamba, Advs. for petitioners
                                                         versus
                                                GOVT OF NCT OF DELHI & ORS                ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                         (Services) with Ms. Tania Ahlawat,
                                                                         Mr. Nitesh Kumar Singh, Ms. Palak
                                                                         Rohmetra, Ms. Laavanya Kaushik




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:22:12
                                                                                                                and Ms. Aliza Alam, Advs.

                                    +           W.P.(C) 9762/2019 & CM APPL. 40335/2019
                                    50          PANKAJ KUMAR SINGH AND ORS.                ..... Petitioners
                                                                Through: Mr. Rajat Aneja and Mrs. Saahila
                                                                         Lamba, Advs. for petitioners
                                                         versus
                                                GOVT. OF NCT OF DELHI AND ORS.             ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                         (Services) with Ms. Tania Ahlawat,
                                                                         Mr. Nitesh Kumar Singh, Ms. Palak
                                                                         Rohmetra, Ms. Laavanya Kaushik
                                                                         and Ms. Aliza Alam, Advs.

                                    +           W.P.(C) 9782/2019 & CM APPL. 40392/2019
                                    51          PRADEEP KUMAR                                ..... Petitioner
                                                                  Through: Mr. Rajat Aneja and Mrs. Saahila
                                                                           Lamba, Advs. for petitioners
                                                           versus
                                                GOVT. OF NCT OF DELHI AND ORS.               ..... Respondents
                                                                  Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                           (Services) with Ms. Tania Ahlawat,
                                                                           Mr. Nitesh Kumar Singh, Ms. Palak
                                                                           Rohmetra, Ms. Laavanya Kaushik
                                                                           and Ms. Aliza Alam, Advs.

                                    +           W.P.(C) 980/2020 & CM APPL. 3173/2020
                                    52          VIKAS DESWAL AND ORS.                      ..... Petitioners
                                                                Through: Mr. Rajat Aneja and Mrs. Saahila
                                                                         Lamba, Advs. for petitioners
                                                         versus
                                                GOVT. OF NCT OF DELHI THROUGH ITS
                                                CHIEF SECRETARY AND ORS.                   ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                         (Services) with Ms. Tania Ahlawat,
                                                                         Mr. Nitesh Kumar Singh, Ms. Palak
                                                                         Rohmetra, Ms. Laavanya Kaushik




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:22:12
                                                                                                                and Ms. Aliza Alam, Advs.
                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                                                      ORDER

% 23.05.2023 Renotify on August 10, 2023 at 03:30 PM. A copy of this order be kept in all the petitions.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MAY 23, 2023/ds This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 23:22:12