Delhi High Court - Orders
34 Neeraj Kumar vs Govt. Of Nct Of Delhi And Ors on 23 May, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~34 & 42 to 52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12489/2022
34 NEERAJ KUMAR ..... Petitioner
Through:
versus
GOVT. OF NCT OF DELHI AND ORS ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik
and Ms. Aliza Alam, Advs.
+ W.P.(C) 9617/2018
42 LOKESH KUMAR AND ORS. ..... Petitioners
Through: Mr. Rajat Aneja and Mrs. Saahila
Lamba, Advs. for petitioners
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik
and Ms. Aliza Alam, Advs.
+ W.P.(C) 10914/2018
43 GOVIND LAKRA AND ORS. ..... Petitioners
Through: Mr. Rajat Aneja and Mrs. Saahila
Lamba, Advs. for petitioners
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik
and Ms. Aliza Alam, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:22:11
Ms. Rashmi Chopra, Mr. Puneet
Rathi, Mr. Sehr Chopra and Ms.
Vatsala Chatur, Advs.
+ W.P.(C) 13233/2018
44 SUMIT KUMAR & ORS. ..... Petitioners
Through: Mr. Rajat Aneja and Mrs. Saahila
Lamba, Advs. for petitioners
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik
and Ms. Aliza Alam, Advs.
+ W.P.(C) 13234/2018
45 MANJEET & ORS. ..... Petitioners
Through: Mr. Rajat Aneja and Mrs. Saahila
Lamba, Advs. for petitioners
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik
and Ms. Aliza Alam, Advs.
+ W.P.(C) 13244/2018
46 DEEPAK KUMAR & ORS. ..... Petitioners
Through: Mr. Rajat Aneja and Mrs. Saahila
Lamba, Advs. for petitioners
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Palak
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:22:11
Rohmetra, Ms. Laavanya Kaushik
and Ms. Aliza Alam, Advs.
+ W.P.(C) 13256/2018
47 PAWAN KUMAR ..... Petitioner
Through: Mr. Rajat Aneja and Mrs. Saahila
Lamba, Advs. for petitioners
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik
and Ms. Aliza Alam, Advs.
+ W.P.(C) 911/2019
48 HEMANT RANA AND ORS. ..... Petitioners
Through: Mr. Rajat Aneja and Mrs. Saahila
Lamba, Advs. for petitioners
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik
and Ms. Aliza Alam, Advs.
+ W.P.(C) 3876/2019
49 RAJEEV KUMAR ..... Petitioner
Through: Mr. Rajat Aneja and Mrs. Saahila
Lamba, Advs. for petitioners
versus
GOVT OF NCT OF DELHI & ORS ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:22:12
and Ms. Aliza Alam, Advs.
+ W.P.(C) 9762/2019 & CM APPL. 40335/2019
50 PANKAJ KUMAR SINGH AND ORS. ..... Petitioners
Through: Mr. Rajat Aneja and Mrs. Saahila
Lamba, Advs. for petitioners
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik
and Ms. Aliza Alam, Advs.
+ W.P.(C) 9782/2019 & CM APPL. 40392/2019
51 PRADEEP KUMAR ..... Petitioner
Through: Mr. Rajat Aneja and Mrs. Saahila
Lamba, Advs. for petitioners
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik
and Ms. Aliza Alam, Advs.
+ W.P.(C) 980/2020 & CM APPL. 3173/2020
52 VIKAS DESWAL AND ORS. ..... Petitioners
Through: Mr. Rajat Aneja and Mrs. Saahila
Lamba, Advs. for petitioners
versus
GOVT. OF NCT OF DELHI THROUGH ITS
CHIEF SECRETARY AND ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:22:12
and Ms. Aliza Alam, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 23.05.2023 Renotify on August 10, 2023 at 03:30 PM. A copy of this order be kept in all the petitions.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MAY 23, 2023/ds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 23:22:12