Himachal Pradesh High Court
Anil Sharma And Others vs . Cbi And Another on 27 March, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Anil Sharma and others vs. CBI and another .
Cr. Revision No. 186 of 2020 27.03.2023 Present: Mr. Karun Negi, Advocate for the petitioner.
Mr. A.K. Bansal, Advocate for respondent No. 1.
M/s Jitender Sharma, Tejasvi Sharma, Pushpender Jaswal and Baldev Negi, Additional Advocate Generals with Mr. Gautam Sood, Deputy Advocate General, for respondent No. 2.
As jointly prayed for, list for consideration on 02.05.2023.
(Ajay Mohan Goel) Judge March 27, 2023 (narender) ::: Downloaded on - 27/03/2023 20:34:26 :::CIS