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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2) in The U.P. Industries Department Class IV Service Rules, 1974

(2)The appointing authority shall invite applications through the Employment Exchange in accordance with the procedure prescribed by the Government in this behalf.Note.-The procedure for inviting applications at the time of commencement of these rules is given in Appendix "C" to these rules.