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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(i) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

(i)number of posts to be filled in the various service on the result of each examination, indicating separately the number of posts reserved for candidates of the Schedule Castes and the Schedule Tribes;