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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in Rajasthan Panchayati Raj Rules, 1996

(1)It shall be duty of Vikas Adhikari or Extension Officer attending the gram sabha on his behalf, to ensure that Secretary records the proceedings of the meeting truly on the same date.