Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Himachal Pradesh - Subsection Section 48(11) in Himachal Pradesh Municipal Election Rules, 2015 (11)On receipt of the statement of accounts, the Returning Officer shall issue an acknowledgement in form- 32Chapter - VII General Procedure of Election
